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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(3)(ii) in Punjab Urban Planning and Development Authority (Building) Rules, 1996

(ii)the planning areas in respect of which town development schemes have been made by the Authority under the Act or which are to be developed otherwise by the Authority under the Act;