Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 852] [Entire Act] Bengal Presidency - Subsection Section 852(b) in Police Regulations, Bengal , 1943 (b)Thumb impressions shall be taken with great care, and such prominent personal marks only as appear on the applicant at the time of his retirement shall be fully and carefully recorded.
