Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 3 in Bombay Wild Animals and Wild Birds Protection Act, 1951 3. Domesticated and other animals and birds in captivity exempted. - Nothing in this Act shall apply to domesticated or other animals or birds which are lawfully captured and kept in captivity.
