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Gujarat High Court

Sna Infraprojects Private Limited ... vs P Z Soni Sub Registrar & ... on 6 January, 2015

Author: Ks Jhaveri

Bench: Ks Jhaveri, A.G.Uraizee

            C/MCA/1637/2011                                           ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        MISC.CIVIL APPLICATION (FOR CONTEMPT) NO. 1637 of 2011

              In SPECIAL CIVIL APPLICATION NO. 890 of 2011

================================================================
        SNA INFRAPROJECTS PRIVATE LIMITED -THROUGH MANAGING
                          DIRECTOR....Applicant(s)
                                 Versus
                P Z SONI SUB REGISTRAR & 3....Opponent(s)
================================================================
Appearance:
MR APURVA R KAPADIA, ADVOCATE for the Applicant(s) No. 1
MR. RAKESH R PATEL, AGP for the Opponent(s) No. 1 - 4
NOTICE SERVED for the Opponent(s) No. 1 - 4
================================================================

            CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
                   and
                   HONOURABLE MR.JUSTICE A.G.URAIZEE
                         Date : 06/01/2015
                                   ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) In view of the fact that the order / direction of this Court  passed in  Special   Civil   Application   Nos.890   to   899   of   2011   dated   13.05.2011   is  already   complied   with,   this   application   has   become     infructuous.  Therefore, the present application stands disposed of accordingly. 

(K.S.JHAVERI, J.) (A.G.URAIZEE,J) pawan Page 1 of 1