Gujarat High Court
Sna Infraprojects Private Limited ... vs P Z Soni Sub Registrar & ... on 6 January, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, A.G.Uraizee
C/MCA/1637/2011 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL APPLICATION (FOR CONTEMPT) NO. 1637 of 2011
In SPECIAL CIVIL APPLICATION NO. 890 of 2011
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SNA INFRAPROJECTS PRIVATE LIMITED -THROUGH MANAGING
DIRECTOR....Applicant(s)
Versus
P Z SONI SUB REGISTRAR & 3....Opponent(s)
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Appearance:
MR APURVA R KAPADIA, ADVOCATE for the Applicant(s) No. 1
MR. RAKESH R PATEL, AGP for the Opponent(s) No. 1 - 4
NOTICE SERVED for the Opponent(s) No. 1 - 4
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 06/01/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) In view of the fact that the order / direction of this Court passed in Special Civil Application Nos.890 to 899 of 2011 dated 13.05.2011 is already complied with, this application has become infructuous. Therefore, the present application stands disposed of accordingly.
(K.S.JHAVERI, J.) (A.G.URAIZEE,J) pawan Page 1 of 1