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State of Jharkhand - Section

Section 14C in Jharkhand Academic Council Act, 2002

14C. [ Qualification & duties of the Finance Officer. [Added by Act No. 02 of 2007.]

(a)The Finance Officer shall be a whole-time officer of the Council.
(b)He shall be a person having ten year's experience of Financial Administration and sound knowledge of accountancy, auditing and budgetary procedures.
(c)He shall possess at least a second class bachelor degree in Commerce and have M.B.A. degree in financial management from recognised institution.
(d)He shall be appointed by the Council.
(e)He shall act as Secretary to the Finance Committee and shall exercise such powers and perform such duties as may be assigned to him by the Chairman.
(f)His pay scale shall be the same as admissible to the Joint Secretary.]