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[Cites 0, Cited by 0] [Section 36A(6)] [Section 36A] [Entire Act]

State of Haryana - Subsection

Section 36A(6)(d) in Haryana Liquor Licence Rules, 1970

(d)a caste certificate issued by the competent authority of the Government of Haryana in case of persons belonging to Scheduled Caste and Backward Class (A) category intending to bid for the vends/Groups of vends reserved for their respective categories;