Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] State of Karnataka - Subsection Section 31(1)(ii) in The Karnataka Prohibition Of Beggary Act, 1975 (ii)tax on entry of goods into the local area for consumption, use or sale therein;