Karnataka High Court
Sri H.G. Hanumanthappa vs The Union Of India on 14 September, 2017
Author: B.Veerappa
Bench: B. Veerappa
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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 14TH DAY OF SEPTEMBER 2017
BEFORE
THE HON'BLE MR. JUSTICE B. VEERAPPA
WRIT PETITION No.28185/2016 (S - RES)
BETWEEN
SRI.H.G.HANUMANTHAPPA
S/O H.G.BASAPPA
AGED ABOUT 40 YEARS,
WORKING AS LAB TECHNOLOGIST
COMMUNITY HEALTH CENTRE, SARGUR
H.D.KOTE TALUK, MYSORE DISTRICT. ..PETITIONER
(BY Sri RAJAGOPAL M R, ADVOCATE)
AND
1. THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY,
MINISTRY OF HEALTH &
FAMILY WELFARE,
(NATIONAL AIDS CONTROL
ORGANIZATION),
9TH FLOOR, CHANDRALOK BUILDING,
36-JANPATH, NEW DELHI-110 001.
2. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY,
DEPARTMENT OF HEALTH &
FAMILY WELFARE SERVICES,
VIKASA SOUDHA,
BANGALORE-560 001.
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3. THE COMMISSIONER,
HEALTH & FAMILY
WELFARE SERVICES,
GOVERNMENT OF KARNATAKA,
ANANDA RAO CIRCLE,
BANGALORE-560 009.
4. THE DIRECTOR
HEALTH & FAMILY
WELFARE SERVICES,
GOVERNMENT OF KARNATAKA,
ANANDA RAO CIRCLE,
BANGALORE-560 009.
5. THE KARNATAKA STATE AIDS
PREVENTION SOCIETY,
REPRESENTED BY ITS
PROJECT DIRECTOR &
MEMBER SECRETARY,
SIR C.V.RAMAN GENERAL HOSPITAL,
2ND FLOOR, 80 FEET ROAD,
INDIRANAGAR, BANGALORE-560 038.
6. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, K.C.GENERAL HOSPITAL
ANNEXE, MALLESHWARAM,
BANGALORE-560 003.
7. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, MYSORE-570 001.
8. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, DAVANAGERE-577 001.
9. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, TUMKUR-572 101.
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10. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, MANDYA-571 401.
11. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, CHICKMAGALUR-577 101.
12. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, KODAGU DIST. MADIKERI.
13. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, CHIKKABALLAPUR-562 101.
14. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, DAKSHINA KANNADA DIST,
MANGALORE- 575 001.
15. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, CHAMARAJANAGAR-571 313.
16. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, HASSAN-573 201.
17. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, DAVANGERE-577 001.
18. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, GADAG-582 101.
19. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, DHARWAD-580 001.
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20. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, KOPPAL-583 231.
21. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, BELGAUM-590 001.
22. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, KALABURAGI-585 101.
23. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, VIJAYAPURA-586 101.
24. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, RAICHUR-584 101.
25. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, BELLARY-583 101.
26. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, UTTAR KANNADA DISTICT,
KARWAR-581 301.
27. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, BAGALKOT-587 101.
28. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT, YADAGIRI-585 201.
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29. THE DISTRICT PROGRAMME OFFICER
DISTRICT AIDS PREVENTION &
CONTROL UNIT,
BIDAR 585 401. ... RESPONDENTS
(By Smt.SHWETA KRISHNA, AGA FOPR R2 TO R4,
Sri JAGADISH GUNDAPPA KUMBAR, ADVOCATE FOR R1
Smt.SUMANA BALIGA, ADVOCATE FOR R5 TO R29)
THIS WP IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE COMMUNICATION DATED 05.03.2016
ISSUED BY THE R-5 AT ANNEX-U AND THE
COMMUNICTION DATED 02.05.2016 ISSUED BY R-10
AT ANNEX-V AND THE COMMUNICATION DATED
04.05.2016 ISSUED BY R-5 AT ANNEX-W.
THIS WRIT PETITION COMING ON FOR ORDERS
THIS DAY, THE COURT PASSED THE FOLLOWING: -
ORDER
The petitioner has filed a memo dated 12.9.2017 seeking leave of the Court to withdraw the petition with liberty as prayed for. The same is placed on record.
2. Leave is granted as prayed for.
3. Accordingly, Writ Petition is dismissed as withdrawn with liberty as prayed for.
Sd/-
JUDGE Bkm.