Section 90(1) in Rajasthan Panchayati Raj Act, 1994
(1)For each District, there shall be a District Establishment Committees consisting of the following -(i)Zila Pramukh, as the Chairman;(ii)Chief Executive Officer; and(iii)[District Elementary Education Officer] [Substituted by Section 52 of the Rajasthan Panchayati Raj (Amendment) Act, 2000, published in Rajasthan Gazette Extraordinary Part IV-A dated 3.5.2000 with immediate effect.] (where the matter before the said committee relates to the appointment of, or disciplinary proceedings against, a teacher of a primary school); and(iv)An officer nominated by the competent authority.
