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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Sikkim - Subsection

Section 77(1)(b) in Sikkim Panchayat Act, 1993

(b)a general sanitation tax for the construction, maintenance, or both the construction and maintenance of public latrines and for the removal and disposal or refuse;