Section 2(2)(f) in The Poisons Act, 1977

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State of Jammu-Kashmir - Subsection

Section 2(2)(f) in The Poisons Act, 1977

(f)the safe custody of such poisons and the labelling of the vessels, packages or coverings in which any such poison is sold or possessed for sale; and

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State of Jammu-Kashmir - Subsection

Section 2(2)(f) in The Poisons Act, 1977