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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(5)(iv) in The Bengal Agricultural Income-Tax Act, 1944

(iv)See notification No.1237 F.T. dated the 17.7.53, published in Calcutta Gazette of 1953, Part I, page 2340.]], exercise the powers conferred and perform the duties imposed in them by this Act and by such rules as may be prescribed.