Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in The Transport Of Animals Rules, 1978 11. The size and type of crates for transport of dogs and cats shall conform as clearly as may be to the size and type specified in Schedule B and Schedule C respectively.
