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Union of India - Section

Section 1912 in The National Commission For Women (Annual Statement Of Accounts And Annual Report) Rules, 1995

1912.

G.S.R. 22(E) dated 10th January, 1995. - In exercise of the powers conferred by Section 17 of the National Commission for Women Act, 1990 (20 of 1990), the Central Government hereby makes the following rules, namely :-