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Patna High Court - Orders

Jageshwar Paswan vs Rama Nand Singh & Ors on 9 August, 2018

Author: Sanjay Kumar

Bench: Sanjay Kumar

          Patna High Court CWJC No.573 of 2016 (8) dt.09-08-2018




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Civil Writ Jurisdiction Case No.573 of 2016
                      ======================================================
                      Jageshwar Paswan
                                                                            .... .... Petitioner/s
                                                         Versus
                      Rama Nand Singh & Ors
                                                                           .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s      : Mr. Sujit Kumar Singh
                      For the Respondent/s      : Mr.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE SANJAY KUMAR
                      ORAL ORDER

8       09-08-2018

Learned counsel for the petitioner submits that he has already filed substitution petition as well as notice regarding respondent no.6.

Office to verify and proceed accordingly.

(Sanjay Kumar, J) B.Kr./-

U