Gauhati High Court
Kushal Kowar Deka And 5 Ors vs The State Of Assam And 8 Ors on 7 September, 2023
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/9
GAHC010132372013
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6723/2013
KUSHAL KOWAR DEKA and 5 ORS
S/O LT. LOKNATH DEKA ZOO NARENGI ROAD, NO. 2 MATHGHARIA P.O.
and P.S. NOONMATI,PIN- 781020, DIST. KAMRUP, M, ASSAM.
VERSUS
THE STATE OF ASSAM AND 8 ORS
REP. BY THE COMMISSIONER AND SECETARY TO THE GOVT. OF ASSAM,
DEPARTMENT OF ENVIRONMENT AND FOREST, DISPUR, GUWAHATI-
781006.
Advocate for the Petitioner : MR.S HUSSAIN
Advocate for the Respondent : MS.C MOZUMDARR- 6-8R-9
Linked Case : WP(C)/4294/2020
KUSHAL KONWAR DEKA AND ANR
S/O LT. LOKNATH DEKA
ZOO NARENGI ROAD
NO. 2 MATGHARIA
P.O. AND P.S. NOONMATI
PIN-781020
DIST. KAMRUP (M)
ASSAM
Page No.# 2/9
2: SAHADAT ALI
S/O LT. MAHIM UDDIN AHMED
29 LNB PATH
HATIGAON
P.O. AND P.S. HATIGAON
PIN-781038
DIST. KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI-781006
2:THE SECRETARY
TO THE GOVT. OF ASSAM
PERSONAL (B) DEPTT. DISPUR
GUWAHATI-781006
3:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI-781006
4:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HOF
ASSAM
PANJABARI
GUWAHATI-781037
5:THE SECRETARY
ASSAM PUBLIC SERVCIE COMMISSION
KHANAPARA
JAWAHARNAGAR
GUWAHATI-781022
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : SC
APSC appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/4942/2020
ASHOK KR. DEV CHOUDHURY AND 3 ORS.
S/O- LATE BHABESH CHANDRA DEV CHOUDHURY
ASSISTANT CONSERVATOR OF FORESTS
MANGALDOI WILDLIFE DIVISION
MANGALDOI
Page No.# 3/9
ASSAM.
2: DIBAKOR DAS
S/O- LATE DR. NIKUNJA BEHARI DAS
ASSISTANT CONSERVATOR OF FORESTS
DHANSIRI FOREST DIVISION
UDALGURI.
3: MUSTAFA ALI AHMED
S/O- LATE PHUKAN ALI
ASSISTANT CONSERVATOR OF FOREST
O/O. THE DFO
GUWAHATI
SF DIVISION
BASISTHA
GUWAHATI-781029
ASSAM.
4: KANAK BAISHYA
S/O- LATE UTCHAB BAISHYA
ASSISTANT CONSERVATOR OF FORESTS
O/O. THE DFO
KAMRUP EAST DIVISION
BASISTHA
GUWAHATI
ASSAM.
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI-781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (B) DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI- 781006.
4:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HOF
ASSAM
PANJABARI
GUWAHATI- 781037.
5:THE SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
Page No.# 4/9
KHANAPARA
JAWAHARNAGAR
GUWAHATI- 781022.
6:KUSHAL KOWAR DEKA
S/O- LATE LOKNATH DEKA
ZOO ROAD NARENGI ROAD
NO. 2 MATGHARIA
P.O. AND P.S. NOONMATI
PIN- 781020
DIST.- KAMRUP(M)
ASSAM.
7:SAHADAT ALI
S/O- LATE MAHIM UDDIN AHMED
29 LNB PATH
HATIGAON
P.O. AND P.S. HATIGAON
PIN- 781038
DIST.- KAMRUP(M)
ASSAM
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/1148/2021
KUSHAL KONWAR DEKA AND ANR
S/O- LT. LOKNATH DEKA
ZOO NARENGI ROAD
NO. 2 MATGHARIA
P.O. AND P.S. NOONMATI
PIN- 781020
DIST.- KAMRUP (M)
ASSAM
2: SAHADAT ALI
S/O- LT. MAHIM UDDIN AHMED
29 LNB PATH
HATIGAON
P.O. AND P.S. HATIGAON
PIN- 781038
DIST.- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 9 ORS
Page No.# 5/9
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GHY-06
2:THE SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GHY-06
3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (B) DEPTT.
DISPUR
GHY-06
4:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GHY-06
5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HOF
ASSAM
PANJABARI
GHY-37
6:ASSAM PUBLIC SERVICE COMMISSION
REP. BY ITS SECY.
KHANAPARA
JAWAHARNAGAR
GHY-22
7:ASHOK KR. DEV CHOUDHURY
A.C.F
MANGALDOI WILDLIFE DIVISION
MANGALDOI
ASSAM
8:MUSTAFA ALI AHMED
A.C.F
OFFICE OF THE DFO
GUWAHATI SF DIVISION
BASISTHA
GHY-29
ASSAM
9:KANAK BAISHYA
A.C.F
OFFICE OF THE DFO
GUWAHATI SF DIVISION
BASISTHA
GHY-29
ASSAM
10:DIBAKOR DAS
A.C.F
DHANSIRI FOREST DIVISION
Page No.# 6/9
UDALGURI
ASSAM
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : SC
FOREST appearing for THE STATE OF ASSAM AND 9 ORS
Linked Case : WP(C)/4948/2020
KUSHAL KOWAR DEKA AND ANR
S/O LT. LOKNATH DEKA
ZOO NARENGI ROAD
NO. 2
MATGHARIA
P.O. P.S. NOONMATI
PIN-781020
DIST. KAMRUP (M)
ASSAM
2: SAHADAT ALI
S/O LT. MAHIM UDDIN AHMED
29 LNB PATH
HATIGAON
P.O. AND P.S. HATIGAON
PIN-781038
DIST. KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 6 ORS
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI-781006
2:THE SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI-781006
3:THE SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL (B)
DEPTT. DISPUR
GUWAHATI-781006
4:THE PRINCIPAL SECRETARY
Page No.# 7/9
TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI-781006
5:ADDITIONAL SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI-781006
6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HOF
ASSAM
PANJABARI
GUWAHATI-781037
7:THE SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
KHANAPARA
JAWAHARNAGAR
GUWAHATI-781022
8:ASHOK KR. DEV CHOUDHURY
S/O- LATE BHABESH CHANDRA DEV CHOUDHURY
ASSISTANT CONSERVATORY OF FORESTS MANGALDOI WILDLIFE
DIVISION
MANGALDOI
ASSAM.
9:DIBAKOR DAS
S/O-LATE DR. NIKUNJA BEHARI DAS
ASSISTANT CONSERVATOR OF FORESTS
DHANSIRI FOREST DIVISION
UDALGURI.
10:MUSTAFA ALI AHMED
S/O- LATE PHUKAN ALI
ASSISTANY CONSERVATOR OF FOREST
O/O THE DFO
GUWAHATI SF DIVISION
BASISTHA
GUWAHATI-29
ASSAM.
11:KANAK BAISHYA
S/O-LATE UTCHAB BAISHYA
ASSISTANT CONSERVATOR OF FORESTS
O/O DFO
KAMRUP EAST DIVISION
BASISTHA
GUWAHATI
ASSAM.
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : SC
Page No.# 8/9
FOREST appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/4273/2020
RUBUL PATHAK
S/O- LT. PARAMESH PATHAK
PRESENT ADDRESS- NABAPUR
MAJGAON
P.O. NIKAMUL
P.S. TEZPUR
DIST.- SONITPUR
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMM. AND SECY.
TO THE GOVT. OF ASSAM
ENVIRONMENT AND FORESTS DEPTT.
DISPUR
GHY-6
2:THE SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FORESTS DEPTT.
DISPUR
GHY-6
3:THE JOINT SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FORESTS DEPTT.
DISPUR
GHY-6
4:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS
AND HEAD OF FOREST FORCE
ASSAM
PANJABARI
GHY-37
5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
GHY-37
------------
Advocate for : MR. J I BORBHUIYA
Advocate for : SC
FOREST appearing for THE STATE OF ASSAM AND 4 ORS
Page No.# 9/9
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
07-09-2023 At the joint request made by the learned counsel for the parties, list these matters on 26.09.2023.
JUDGE Comparing Assistant