Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 812 in Bihar Education Code, 1961 812. Pay of graduates. - No graduate should be appointed to pay post in the department the maximum pay of which is less than Rs. 60 a month.(D. P. I.' orders, dated the 4th January, 1937.)(b)Probationary rules.
