Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 80 in Goa Prisons Rules, 2006 80. Women prisoners. - Women prisoners shall be further classified for the purpose of different types of confinement as per instructions of the Inspector General from time to time.Separation of Prisoners:
