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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3) in The Rajasthan Divisional Commissioner (Office Abolition) Act, 1962

(3)The Rajasthan Divisional Commissioner (Officer Abolition) Amendments Ordinance, 1961 (Rajasthan Ordinance No. 8 of 1961).