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[Cites 0, Cited by 0] [Section 54H(2)] [Section 54H] [Entire Act]

Union of India - Subsection

Section 54H(2)(d) in Inland Vessels Act, 1917

(d)prescribe the forms and record books for inland port, cargo or passenger terminal and the manner in which such books shall be maintained, the nature of entries to be made therein, the time and circumstances in which such entries shall be made, the custody and disposal thereof and all other matters relating thereto;