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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(6)(b) in The Rajasthan Sales Tax Act, 1994

(b)for any loss caused to the Government by negligence or willful default on his part in ensuring the safe custody or the proper use of the declaration forms.