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Bombay High Court

M/S Octega Green Power And Sugar Co. Ltd. ... vs Insptector State Excise , B-Div,Thane ... on 19 September, 2018

Author: Sarang V. Kotwal

Bench: Sarang V. Kotwal

                                         1 / 3            501-WP-10649-18-Ors.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO.10649 OF 2018

    Moksha Shrichand Pardasani                             .... Petitioner
                versus
    Inspector State Excise & Ors.                          ... Respondents

                                     WITH
                         WRIT PETITION NO.10650 OF 2018

    Manish Pardasani                                       .... Petitioner
              versus
    Inspector State Excise & Ors.                          ... Respondents

                                     WITH
                         WRIT PETITION NO.10651 OF 2018

    Suresh Kalani                                          .... Petitioner
          versus
    Inspector State Excise & Ors.                          ... Respondents

                                     WITH
                         WRIT PETITION NO.10652 OF 2018

    Bhalchandra P. Koli                                    .... Petitioner
           versus
    Inspector State Excise & Ors.                          ... Respondents

                                     WITH
                         WRIT PETITION NO.10653 OF 2018

    Moksh Shrichand Pardasani                              .... Petitioner
                versus
    Inspector State Excise & Ors.                          ... Respondents



Nesarikar




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                                       2 / 3            501-WP-10649-18-Ors.odt

                                  WITH
                      WRIT PETITION NO.10654 OF 2018

 M/s Octega Green Power &
 Sugar Company Ltd.                                     .... Petitioner
             versus
 Inspector State Excise & Ors.                          ... Respondents

                                  WITH
                      WRIT PETITION NO.10655 OF 2018

 Yogendra Jaiswal                                       .... Petitioner
         versus
 Inspector State Excise & Ors.                          ... Respondents

                                  WITH
                      WRIT PETITION NO.10656 OF 2018

 Viraj Vasant Shetty                                    .... Petitioner
          versus
 Inspector State Excise & Ors.                          ... Respondents

                                  WITH
                      WRIT PETITION NO.10657 OF 2018

 Uday Kothari                                           .... Petitioner
      versus
 Inspector State Excise & Ors.                          ... Respondents
                                   .......

 •     Mr.A.V.Anturkar, Senior Coursel a/w Ms.Veena Thadhani, 
       Advocate for Petitioners in all Petitions.
 •     Ms.R.A. Salunkhe, AGP for State in all Petitions.

                               CORAM :  SHANTANU S. KEMKAR &
                                        SARANG V. KOTWAL, JJ.

DATE : 19th SEPTEMBER, 2018.

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3 / 3 501-WP-10649-18-Ors.odt P.C. :

Heard learned Counsel for the Petitioner on the question of admission.
2. Issue notice to Respondents.
3. Learned AGP waives notice for official Respondents.

She seeks time to take instructions and file reply.

4. List on 24/09/2018.

(SARANG V. KOTWAL, J.) (SHANTANU S. KEMKAR, J.) ::: Uploaded on - 21/09/2018 ::: Downloaded on - 23/09/2018 00:49:05 :::