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Punjab-Haryana High Court

Rajbir vs State Of Haryana And Ors on 6 October, 2020

Author: Harnaresh Singh Gill

Bench: Harnaresh Singh Gill

123-7       IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                  CWP No.15891 of 2020 (O&M)
                                  Date of Decision: 06.10.2020


Rajbir                                                ...Petitioner


                                  Versus


State of Haryana and others                           ..Respondents


CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL


Present:     Mr. Sandeep Goyat, Advocate for the petitioner.

             Mr. Rohit Arya, DAG, Haryana.

             Mr. Satyapal Jain, Additional Solicitor General of India
             with Ms. Alisha Arora, Advocate for the respondent-UOI.

             ****

HARNARESH SINGH GILL, J. (ORAL)

Case is taken up for hearing through video conferencing.

For detailed order, see order of even date passed in CWP No.15826 of 2020 titled as "Sonu Kumar Vs. Stateof Haryana and others".

(HARNARESH SINGH GILL ) October 06, 2020 JUDGE Whether speaking/reasoned:Yes/NoWhether Reportable:Yes/No Jyoti-IV 1 of 1 ::: Downloaded on - 07-10-2020 20:40:28 :::