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Chattisgarh High Court

Nilesh Rajwanshi vs State Of Chhattisgarh 49 Wps/3971/2018 ... on 18 June, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet

                                              WPS No. 3969 of 2018
                                  Nilesh Rajwanshi and anr. -v- State of CG and ors.




18-6-2018

Mr. Sanjay Kumar Agrawal, Adv. for the petitioners.

Ms. K. Tripti Rao, Panel Lawyer for the State. As prayed by counsel for the petitioners, case is adjourned.

Sd/-

(Sharad Kumar Gupta) Vacation Judge Pathak