Supreme Court - Daily Orders
Tamil Nadu Judicial Bailiffs/Senior ... vs The Government Of Tamil Nadu on 17 May, 2023
Bench: Aniruddha Bose, Sudhanshu Dhulia
ITEM NO.24 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19683/2019
(Arising out of impugned final judgment and order dated 27-04-2019
in WPMD No. 14209/2017 passed by the High Court Of Judicature at
Madras At Madurai)
TAMIL NADU JUDICIAL BAILIFFS/SENIOR
BAILIFFS ASSOCIATION Petitioner(s)
VERSUS
THE GOVERNMENT OF TAMIL NADU & ANR. Respondent(s)
Date : 17-05-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. S. Nagamuthu, Sr. Adv.
Mr. M.P. Parthiban, AOR
Ms. Priyaranjani Nagamuthu, Adv.
Mr. R. Sudhakaran, Adv.
Ms. Shalini Mishra, Adv.
Mr. G.r. Vikash, Adv.
Mr. Bilal Mansoor, Adv.
Mr. K.deivendran, Adv.
Mr. D. Alagendren, Adv.
Mr. Vishal Tiwari, Adv.
For Respondent(s) Mr. Amit Anand Tiwari, AAG
Mr. Sabarish Subramanian, AOR
Ms. Devyani Gupta, Adv.
Mr. Vishnu Unnikrishnan, Adv.
Mr. C. Kranthi Kumar, Adv.
Mr. Danish S., Adv.
Dr. Joseph Aristotle S., AOR
M/S. Ksn & Co., AOR
Mr. V Balachandran, Adv.
Mr. Siddharth Naidu, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by Neetu Sachdeva Date: 2023.05.18 List after Summer Vacation.
12:18:16 IST Reason:(NEETU SACHDEVA) (VIDYA NEGI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR