Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 259 in Karnataka Municipal Corporations Act, 1976 259. Rights of property of corporation in things deposited in receptacles. - All things deposited in depots or places provided or appointed under section 260 shall be the property of the corporation.
