Section 153(c) in Tamil Nadu District Municipalities Act, 1920
(c)the daily removal of rubbish from dustbins and private premises; and with this object it shall provide-(i)depots for the deposits of filth, rubbish and the carcasses of animals;(ii)covered vehicles or vessels for the removal of filth;(iii)vehicles or other suitable means for the removal of the carcasses of large animals and rubbish;(iv)dustbins for the temporary deposit of rubbish.