Punjab-Haryana High Court
Naveen Aggarwal And Others vs State Of Haryana And Others on 18 December, 2013
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 19632 of 2013
DATE OF DECISION : 18.12.2013
Naveen Aggarwal and others
.... PETITIONERS
Versus
State of Haryana and others
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN
Present: Mr. Ashwani Bhardwaj, Advocate,
for the petitioners.
***
SATISH KUMAR MITTAL, J. ( Oral ) Learned counsel prays that the petitioners may be permitted to withdraw this petition with liberty to file fresh one with better particulars.
Dismissed as withdrawn with the aforesaid liberty.
( SATISH KUMAR MITTAL )
JUDGE
December 18, 2013 ( MAHAVIR S. CHAUHAN )
ndj JUDGE
Dass Narotam
2013.12.18 16:55
I attest to the accuracy and
integrity of this document