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Punjab-Haryana High Court

Naveen Aggarwal And Others vs State Of Haryana And Others on 18 December, 2013

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                      CHANDIGARH

                                                                     CWP No. 19632 of 2013
                                                           DATE OF DECISION : 18.12.2013

           Naveen Aggarwal and others
                                                                           .... PETITIONERS
                                                     Versus
           State of Haryana and others

                                                                         ..... RESPONDENTS

           CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
                               HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN


           Present:            Mr. Ashwani Bhardwaj, Advocate,
                               for the petitioners.

                                     ***

SATISH KUMAR MITTAL, J. ( Oral ) Learned counsel prays that the petitioners may be permitted to withdraw this petition with liberty to file fresh one with better particulars.

Dismissed as withdrawn with the aforesaid liberty.




                                                              ( SATISH KUMAR MITTAL )
                                                                       JUDGE



           December 18, 2013                                  ( MAHAVIR S. CHAUHAN )
           ndj                                                       JUDGE




Dass Narotam
2013.12.18 16:55
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