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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(6) in The Western Orissa Development Council Act, 2000

(6)[ The Council may levy and collect such fees for the services rendered by it and in such manner, as the case may be prescribed.] [Inserted vide Notification No. 10942 dated 19.7.2001 O.G.E.No. 1355 dated 19.7.2001.]