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State of Uttarakhand - Section

Section 32 in Uttarakhand Medical Council Act, 2002

32. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may by order as occasion requires, do anything which appears to it to be necessary for the purpose of removing the difficulty:Provided that no such order shall be made after the expiration of two years from the constitution of the Council.