Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7I] [Entire Act] Bombay Presidency - Subsection Section 7I(2) in The Bombay Gas Supply Act, 1939 (2)Such application shall be in writing and shall be in such form and accompanied by such fees as may be prescribed.
