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State of Chattisgarh - Section

Section 6 in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(6)The draw of lots for category-wise reservation will be conducted by Director. The Director shall widely publicize the schedule of draw of lots by publication of the same in at least 2 leading daily newspapers in the State. The Director will also invite the representatives of students and media for the draw of lots.