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Union of India - Section

Section 312 in Rules of Procedure and Conduct of Business in Lok Sabha

312. Examination of estimates.

- The Committee may continue the examination of the estimates from time to time throughout the financial year and report to the House as its examination proceeds. It shall not be incumbent on the Committee to examine the entire estimates of any one year. The Demands for Grants may be finally voted notwithstanding the fact that the Committee has made no report.Committee on Public undertakings