Delhi High Court - Orders
Comdt Yatindra Nath Rai vs Union Of India And Ors on 20 November, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~ 32, 41 to 54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9595/2023 & CM APPL. 36691/2023
COMDT YATINDRA NATH RAI ..... Petitioner
Through: Mr. Sanjay K. Shandilya, Advocate.
versus
UNION OF INDIA AND ORS .... Respondents
Through: Mr. Ajay Digpaul, CGSC with Mr.
Kamal Digpaul and Ms. Ishita Pathak,
Advocates for UOI.
Mr. Anurag Mathur, Advocate for
respondent No.3.
41
+ W.P.(C) 7486/2021, CM APPL. 24743/2021, CM APPL. 38953/2021,
CM APPL. 42641/2021, CM APPL. 3260/2022, CM APPL.
14919/2022, CM APPL. 51611/2022, CM APPL. 51612/2022, CM
APPL. 53187/2022, CM APPL. 2363/2023 & CM APPL. 2364/2023,
CM APPL. 59896/2023, CM APPL. 59897/2023
INSPECTOR MIN GAJENDRA KUMAR ..... Petitioner
Through: Mr. Arvind Kumar Shukla with Ms.
Reetu Sharma, Ms. Sushmita Devi and
Ms.Siddhi Singhal, Advocates.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ajay Digpaul, CGSC with Mr.
Kamal Digpaul and Ms. Ishita Pathak,
Advocates for UOI.
Mr. Abhishek Khanna, Advocate.
Mr. T.P. Singh, Sr. Central Govt.
Counsel for respondent No.1 to3.
42
+ W.P.(C) 9187/2021 & CM APPL. 28606/2021
ASI/GD MAYANK MEHRA ..... Petitioner
W.P.(C) 9595/2023 & 1
Other connected matters
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/11/2023 at 21:14:12
Through: Mr. Vivek Singh, Advocate,
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Ajay Digpaul, CGSC with
Mr. Kamal R. Digpaul and Ms.
Ishita Pathak, Advocates.
43
+ W.P.(C) 9596/2021, CM APPL. 29701/2021, CM APPL. 4138/2023 &
CM APPL. 4139/2023
PRABHU NATH PRASAD (DIG, ITBP) ..... Petitioner
Through: Mr. Arvind Kumar Shukla with Ms.
Reetu Sharma, Ms. Sushmita Devi and
Ms.Siddhi Singhal, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Vijay Joshi and Ms. Sahaj Garg,
Advocates.
44
+ W.P.(C) 10089/2021, CM APPL. 31141/2021, CM APPL. 6693/2022,
CM APPL. 6694/2022, CM APPL. 16413/2022 & CM APPL.
16414/2022
SI GD SAYED SHAMIM RIZWI AND ORS ..... Petitioners
Through: Mr. Arvind Kumar Shukla with Ms.
Reetu Sharma, Ms. Sushmita Devi and
Ms.Siddhi Singhal, Advocates.
versus
UNION OF INDIA & OTHERS ..... Respondents
W.P.(C) 9595/2023 & 2
Other connected matters
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/11/2023 at 21:14:12
Through: Mr. Ajay Digpaul, CGSC with
Mr. Kamal R. Digpaul and Ms.
Ishita Pathak, Advocates
Mr. B.K. Singh with Ms.Niharika,
Advocates for UGC.
45
+ W.P.(C) 11882/2021 & CM APPL. 36728/2021
MANOJ KUMAR SINGH AND ORS ..... Petitioners
Through: Mr. Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Ajay Digpaul, CGSC with
Mr. Kamal R. Digpaul and Ms.
Ishita Pathak, Advocates
46
+ W.P.(C) 5225/2022 & CM APPL. 15586/2022
REKHA SINGH ..... Petitioner
Through: Mr. A Deb Kumar with Mr. Chetan
Swarup, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ajay Digpaul, CGSC with
Mr. Kamal R. Digpaul and Ms.
Ishita Pathak, Advocates.
47
+ W.P.(C) 7992/2022 & CM APPL. 24333/2022
SANTOSH KUMAR PANDEY AND ORS ..... Petitioners
Through: Mr. Ankur Chhibber, Advocate.
W.P.(C) 9595/2023 & 3
Other connected matters
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/11/2023 at 21:14:12
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Awnish Singh, SPC for UOI with
Ms. Pushplata Singh, Mr.Santosh
Kumar Yadav and Mr.Vishal,
Advocates.
Ms. Nidhi Banga, Sr. Panel Counsel
for UOI with Mr.Chetanya Puri, GP.
48
+ W.P.(C) 12794/2022 & CM APPL. 38918/2022
ASHOK KUMAR UDC ..... Petitioner
Through: Mr. Arvind Kumar Shukla with Ms.
Reetu Sharma, Ms. Sushmita Devi and
Ms.Siddhi Singhal, Advocates.
versus
UNION OF INDIA AND OTHERS ..... Respondent
Through: Mr. Ajay Digpaul, CGSC with
Mr. Kamal R. Digpaul and Ms.
Ishita Pathak, Advocates.
49
+ W.P.(C) 13390/2022, CM APPL. 40656/2022 & CM APPL.
44010/2022
DHIRENDRA SINGH SINDHU ..... Petitioner
Through: Dr. S.S. Hooda with Mr.Anshuman
Aeron and Mr.Ashish Mishra,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Gogna, CGSC.
W.P.(C) 9595/2023 & 4
Other connected matters
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/11/2023 at 21:14:12
50
+ W.P.(C) 272/2023, CM APPL. 1088/2023 & CM APPL. 36391/2023,
CM APPL. 54122/2023, CM APPL. 54123/2023, CM APPL.
54124/2023
BRIJESH YADAV, DEPUTY COMMANDANT AND ORS.
..... Petitioners
Through: Mr. Arvind Kumar Shukla with Ms.
Reetu Sharma, Ms. Sushmita Devi and
Ms.Siddhi Singhal, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Apoorv Kurup, CGSC with
Ms.Kirti Dadheech and Mr.Akhil
Hasija, Advocates.
51
+ W.P.(C) 1859/2023 & CM APPL. 7123/2023
SK SINHA AND ORS. ..... Petitioners
Through: Mr. A Deb Kumar with Mr. Chetan
Swarup, Advocates.
versus
UNION OF INDIA AND & ANR. ..... Respondents
Through: Mr. Apoorv Kurup with Ms.Kirti
Dhadeech, Advocates.
52
+ W.P.(C) 580/2023, CM APPL. 2250/2023 & CM APPL. 2251/2023
RAVINDRA KUMAR SHARMA DIG CRPF ..... Petitioner
Through: Mr. Arvind Kumar Shukla with Ms.
Reetu Sharma, Ms. Sushmita Devi and
W.P.(C) 9595/2023 & 5
Other connected matters
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/11/2023 at 21:14:12
Ms.Siddhi Singhal, Advocates.
versus
UNION OF INDIA AND OTHER ..... Respondent
Through: Mr. Naginder Benipal, Sr. Panel
Counsel for UOI with Ms. Harithi
Kambiri and Mr.Ankit Siwach,
Advocates.
53
+ W.P.(C) 10414/2023
HC BINOD KUMAR PANDEY & ORS. ..... Petitioners
Through: Mr. B.N. Dubey with Mr.Prashant
Bhardwaj, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Hilal Haider, GP with Mr.Butul
Khan, Advocate.
Mr. Vikrant N Goyal and Mr. Nitin
Chandra, Advocates.
54
+ W.P.(C) 10580/2023 & CM APPL. 41125/2023
AMRENDRA NARAYAN PANDEY COMMANDANT CRPF
..... Petitioner
Through: Mr. Arvind Kumar Shukla with Ms.
Reetu Sharma, Ms. Sushmita Devi and
Ms.Siddhi Singhal, Advocates.
versus
UNION OF INDIA THROUGH ITS SECRETARY GOVERNMENT
OF INDIA & ORS. ..... Respondents
W.P.(C) 9595/2023 & 6
Other connected matters
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/11/2023 at 21:14:12
Through: Mr. Ajay Digpaul, CGSC with
Mr. Kamal R. Digpaul and Ms. Ishita
Pathak, Advocates Mr. Abhishek
Khanna, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 20.11.2023
1. Order dated 16.03.2023 records that the matters are part heard before the Bench comprising Sanjeev Sachdeva, J. and Vikas Mahajan, J.
2. Subject to orders of Hon'ble the Acting Chief Justice, list before the same Bench on 24th November, 2023.
3. Interim orders to continue.
SANJEEV SACHDEVA, J MANOJ JAIN, J NOVEMBER 20, 2023 st W.P.(C) 9595/2023 & 7 Other connected matters This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/11/2023 at 21:14:12 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/11/2023 at 21:14:12