Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 46 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 46. Fees. - The fees charged for different academic programmes shall be in accordance with laws for the time being in force and the fees structure shall be put in public domain.
