Kerala High Court
The District Manager vs The Commissioner Of Police on 29 January, 2026
2026:KER:7588
W.P. (C) No.13739 of 2023
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
THURSDAY, THE 29TH DAY OF JANUARY 2026 / 9TH MAGHA, 1947
WP(C) NO. 13739 OF 2023
PETITIONER:
THE DISTRICT MANAGER, AGED 56 YEARS, KERALA
STATE CO-OPERATIVE FEDERATION FOR FISHERIES
DEVELOPMENT (MATSYAFED ) - DISTRICT OFFICE,
FISHERIES COMPLEX , NEENDAKARA P.O, KOLLAM, PIN
- 691 582
BY ADV SRI.T.P.PRADEEP
RESPONDENTS:
1 THE COMMISSIONER OF POLICE, POLICE
COMMISSIONER'S OFFICE, MUNDAKKAL, KOLLAM, PIN -
691 001
2 STATION HOUSE OFFICER, SAKTHIKULANGARA POLICE
STATION, KAVANADU P.O, KOLLAM, PIN - 691 003
3 EXECUTIVE ENGINEER, OFFICE OF EXECUTIVE
ENGINEER, HARBOUR ENGINEERING DEPARTMENT, KOLLAM
DIVSION, ASRAMAM, KOLLAM, PIN - 691,002
4 CHIEF ENGINEER, HARBOUR ENGINEERING DEPARTMENT,
KAMALESWARAM, THIRUVANANTHAPURAM, PIN - 695 009
SRI SUNIL NATH, GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 29.01.2026, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2026:KER:7588
W.P. (C) No.13739 of 2023
2
JUDGMENT
The learned Counsel for the petitioner submits that the matter has become infructuous. Accordingly, this writ petition is dismissed as infructuous.
Sd/-
HARISANKAR V. MENON JUDGE PR 2026:KER:7588 W.P. (C) No.13739 of 2023 3 APPENDIX OF WP(C) NO. 13739 OF 2023 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE PROCEEDINGS OF THE 4TH RESPONDENT DATED 01.04.2022 Exhibit-P2 A TRUE COPY OF THE LETTER TO EXECUTIVE ENGINEER, HARBOUR ENGINEERING DEPARTMENT, KOLLAM DATED 13/05/2022 Exhibit-P3 A TRUE COPY OF THE LETTER TO SHO SAKTHIKULANGARA POLICE STATION, DATED 28/05/2022 Exhibit-P4 A TRUE COPY OF THE LETTER TO SHO SAKTHIKULANGARA POLICE STATION, DATED 19/10/2022