Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 36 in The Punjab Brewery Rules, 1956 36. and 37. [-] [Omitted by vide Haryana Government Notification No. GSR 2/PA1/14/s.21 and 59 Amd(1)/90 dated 27.3.1991.]
