Supreme Court - Daily Orders
Sekaran vs The State Of Tamil Nadu on 14 July, 2020
Bench: N.V. Ramana, Surya Kant, Krishna Murari
ITEM NO.105 Virtual Court 2 SECTION IIC
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No.2294/2010
SEKARAN Appellant(s)
VERSUS
THE STATE OF TAMIL NADU Respondent(s)
Date : 14072020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s)
Mr. R. Basant, Sr. Adv.
Mr. Gireesh, Adv.
Mr. Vijay Kumar, AOR
For Respondent(s)
Mr. M. Yogesh Kanna, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing. At the request of Mr. R. Basant, learned Senior counsel appearing for the appellant, list the Criminal Appeal after the Court starts hearing matters physically.
(VISHAL ANAND) (RAJ RANI NEGI)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2020.07.14
18:52:46 IST
Reason: