Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(4) in THE COASTAL AQUACULTURE AUTHORITY (AMENDMENT) ACT, 2023 (4)The Secretary shall, after the approval of the Authority, forward the general report and the programmes to the Central Government and shall have the general report published.
