Section 4(4) in The West Bengal School Service Commission Act, 1997
(4)(a)The office of the Chairman shall be whole-time; the other members shall be honorary.(b)[ Of the five members as aforesaid, - [[Clause (b) Substituted by W. B. Act 21 of 2007, which was earlier as under:'(b) The salary of the Chairman and the honorarium of the other members shall be such as may be determined by the State Government.'.]](i)one shall be a person who, not being an educationist, occupies or has occupied, in the opinion of the State Government, a position of eminence in public life or in judicial or administrative service,(ii)one shall be a person belonging to Minority of West Bengal, and(iii)three shall be the persons having teaching experience, either as a Teacher of a University or as a Principal of a college for a period of not less than ten years, or as a teacher, other than Principal of a college, or as a Headmaster or Headmistress, for a period of not less than fifteen years.](c)Subject to the foregoing provisions of this sub-section, the other terms and conditions of service of the Chairman and other members shall be such as may be prescribed.
