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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(i) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(i)implement exception-handling mechanisms and back-up identity authentication mechanisms toensure seamless provision of authentication delivery of services to the residents;