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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Chattisgarh - Subsection

Section 46(1)(c) in The Chhattisgarh Co-operative Societies Rules, 1962

(c)in any other transaction of the society, except as investment made or as loan taken from the society or the provision of residential accommodation by the society to any paid employees of the society.