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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(xvi) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(xvi)"manager" in relation to an establishment where five or more persons are employed or an establishment whose owner does not ordinarily carryon the business personally, means a person declared as such by the employer in the prescribed manner;