Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 30] [Entire Act] Union of India - Subsection Section 30(a) in Finance Act, 2013 (a)where such subsidiary is a domestic company, the subsidiary has paid the tax which is payable under this section on such dividend; or
