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[Cites 0, Cited by 54] [Section 12AA(1)] [Section 12AA] [Entire Act]

Union of India - Subsection

Section 12AA(1)(a) in The Income Tax Act, 1961

(a)[call for such documents or information from the trust or institution as he thinks necessary in order to satisfy himself about,—
(i)the genuineness of activities of the trust or institution; and
(ii)the compliance of such requirements of any other law for the time being in force by the trust or institution as are material for the purpose of achieving its objects,