Delhi High Court - Orders
Sandeep Khanna & Ors vs M/S Karvy Stock Broking Limited on 12 May, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 18/2023, EX.APPL.(OS) 86/2023,
EX.APPL.(OS) 87/2023
SANDEEP KHANNA & ORS. ..... Decree Holders
Through: Ms. Sonam Anand, Adv.
versus
M/S KARVY STOCK BROKING LIMITED
..... Judgement Debtor
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 12.05.2023 The Hon'ble Judge is not holding the Court today. List again on 10.07.2023.
By Order Court Master MAY 12, 2023 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:15.05.2023 15:58:54