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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(2) in Dr. Babasaheb Ambedkar Open University Act, 1994

(2)Any post created, any financial benefits offered to its officers, teachers and other employees or any expenditure incurred on any development work without the prior approval of the State Government or any such authorised officer may be treated as unapproved expenditure for the purpose of payment of grant-in-aid.