Bombay High Court
Bilcare Ltd. Through Its Managring ... vs Bank Of Baroda And Anr on 16 September, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9869 OF 2019
Bilcare Ltd. Through Its Managring Director ....Petitioner
And Anr.
V/S
Bank Of Baroda And Anr. ....Respondent
CORAM : S.C. DHARMADHIKARI & G.S. PATEL, JJ DATE : 16th September, 2019 P.C. :
Registry to verify and place the matter before the appropriate Court.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 16/09/2019 ::: Downloaded on - 17/09/2019 01:58:29 :::