Bombay High Court
Iifl Home Finance Ltd vs The State Of Maharashtra Throu. Govt ... on 6 March, 2026
Author: Manish Pitale
Bench: Manish Pitale
10-WP-14285-2025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 14285 OF 2025
WITH
WRIT PETITION NO. 17218 OF 2025
WITH
WRIT PETITION NO. 1133 OF 2026
WITH
WRIT PETITION NO. 1134 OF 2026
IIFL Home Finance Ltd. .. Petitioner
V/s.
Digitally
signed by
The State Of Maharashtra Thro. Assi. .. Respondents
VARSHA
VARSHA
DEEPAK
GAIKWAD
DEEPAK
GAIKWAD
Date:
Govt. Pleader
2026.03.07
10:25:23
+0530
-------------------
Mr. Mangesh Deshmukh, for the Petitioner.
Mr. A.A. Alaspurkar, AGP, for the Respondent No. 1 in WP/14285/2025
Mr. O.A. Chandurkar, Addl. G.P. with G.R. Raghuwanshi, AGP, for the
Respondent No. 1 in WP/17218/2025.
Ms. Tanu Bhatia, AGP, for the Respondent No. 1 in WP/1133/2026.
Mr. M.M. Pabale, AGP, for the Respondent No. in WP/1134/2026.
--------------------
CORAM : MANISH PITALE &
SHREERAM V. SHIRSAT, JJ.
DATE : 6th MARCH 2026.
PC:
1. It appears that there is a mix-up of papers in these four Petitions. The Petitioner is the same in these four Petitions.
2. Learned counsel for the Petitioners seeks short adjournment to sort out the mix-up.
varsha 1 of 2 ::: Uploaded on - 07/03/2026 ::: Downloaded on - 13/03/2026 21:48:51 ::: 10-WP-14285-2025.doc
3. Hence, list these four Petitions under the same category on 16 th March 2026.
(SHREERAM V. SHIRSAT, J.) (MANISH PITALE, J.)
varsha 2 of 2
::: Uploaded on - 07/03/2026 ::: Downloaded on - 13/03/2026 21:48:51 :::