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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(2)(va) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(va)[ a Municipal Fire Officer;] [This clause was inserted by Maharashtra 26 of 1990 Section 3(a).]